For The vs For The
2022 Latest Caselaw 737 Tri

Citation : 2022 Latest Caselaw 737 Tri
Judgement Date : 4 August, 2022

Tripura High Court

For The vs For The on 4 August, 2022

                                                        1



                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                               RFA No.17 of 2016
                                               RFA No. 22 of 2017

                        For the Appellant(s)         : Mr. D.K.Biswas, Adv.

                        For the Respondent(s)        : Mr. R.G.Chakraborty, Adv.


                                                   BEFORE

                                HON'BLE MR.JUSTICE T.AMARNATH GOUD

                              HON'BLE MR. JUSTICE S.G CHATTOPADHYAY

                                                    ORDER

04.08.2022

Heard.

Judgment is reserved.

JUDGE JUDGE

Saikat Sarma, P.S.-II

Download the LatestLaws.com Mobile App