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For vs For
2022 Latest Caselaw 735 Tri

Citation : 2022 Latest Caselaw 735 Tri
Judgement Date : 4 August, 2022

Tripura High Court
For vs For on 4 August, 2022
                                     Page 1 of 1


                        HIGH COURT OF TRIPURA
                              AGARTALA
                               LA App. No.5 of 2020
                                       a/w
                               LA App. No.2 of 2020
                               LA App. No.3 of 2020
                               LA App. No.6 of 2020
                               LA App. No.7 of 2020
                               LA App. No.8 of 2020

For Appellant(s)            : Mr. Soumen Saha, Advocate.
For Respondent(s)           : Mr. P. S. Roy, Advocate,

Mr. Sankar Bhattacharjee, Advocate, Mr. K. C. Bhattacharjee, Advocate, Mr. S. Noatia, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

Order 04/8/2022

Learned counsel appearing for the appellant is requested to obtain

instructions as to whether any appeal has been filed by the present appellant

against the judgment and order passed by the LA Judge, Sepahijala district in

Misc(LA) App. No.12 of 2014 which was disposed of by judgment dated 20-4-

2019.

Matters shall be listed on 18.8.2022.

In the meantime, the Registry is also directed to submit the report

before this Court as to whether any appeal has been filed against the said LA

Appeal before this Court.

(INDRAJIT MAHANTY), CJ

Deepshikha

 
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