Present vs For The
2022 Latest Caselaw 729 Tri

Citation : 2022 Latest Caselaw 729 Tri
Judgement Date : 2 August, 2022

Tripura High Court

Present vs For The on 2 August, 2022

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                          RSA NO.04 OF 2020

             HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Appellant(s)             : Mr. S.M. Chakraborty, Sr. Advocate.
                                   Ms. A.Pal, Advocate.

For the Respondent(s)            : Mr. D. Bhattacharjee, Sr. Advocate.

Mr. S. Saha, Advocate.

02.08.2022

Order

Arguments heard.

Judgment reserved.

JUDGE

suhanjit

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