For vs Unknown
2022 Latest Caselaw 468 Tri

                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                         WP(C) No. 901 of 2021

          For petitioner(s)         :       Mr. P Roy Barman, Sr. Adv.
                                            Mr. S Bhattacharjee, Adv.
                                            Mr. K Nath, Adv.

          For Respondent(s)         :       Mr. D Bhattacharjee, GA.

Mr. S Saha, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA Order 27.04.2022

Heard-in-part.

Let the matter be listed on 02.05.2022 for continuation of

hearing.

The counsel for the parties shall furnish a short statement

indicating category of each of the petitioner, in view of Sangeeta Reang &

Ors. Vs. State of Tripura & Ors. [judgment and order dated 29.01.2020

delivered in WP(C) No. 295/2019] case.

JUDGE

satabdi