Present vs For The
2022 Latest Caselaw 422 Tri

Citation : 2022 Latest Caselaw 422 Tri
Judgement Date : 7 April, 2022

Tripura High Court

Present vs For The on 7 April, 2022

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                      HIGH COURT OF TRIPURA
                            AGARTALA

                       CONT CAS(C) 109 OF 2021
Present:
    For the petitioner (s)    : Ms. A. Debbarma, Advocate.

    For the respondent-       : Mr. D. Bhattacharya, Sr. Advocate.

contemnor (s) Mr. M. Debbarma, Advocate.

Mr. S. Saha, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH 07.04.2022 Order Mr. M. Debbarma, learned Advocate appearing for the respondent-contemnors has informed this court that in an intra-court appeal, the judgment of this court has been stayed.

In view of this, the instant contempt application stands infructuous and thus disposed of.

JUDGE

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