For vs For
2021 Latest Caselaw 970 Tri

Citation : 2021 Latest Caselaw 970 Tri
Judgement Date : 24 September, 2021

Tripura High Court

For vs For on 24 September, 2021

                           HIGH COURT OF TRIPURA
                                 AGARTALA

                           MAC App. No. 24 of 2021

For Appellant(s)       :     Mr. B. Majumder, Adv.

For Respondent(s)      :     Mr. T.D. Majumder, Sr. Adv.

Mr. S. Roy, Adv.

Mr. Samar Das, Adv.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

24/09/2021

Heard Mr. B. Majumder, counsel appearing for the appellant

insurance company.

Heard Mr. T.D. Majumder, learned senior advocate appearing

along with Mr. S. Roy, learned advocate for the claimant respondent

and Mr. S. Das, counsel representing the owner of the offending vehicle.

The judgment is reserved.

JUDGE