Mr. Rajib Saha vs Mr. S. Ghosh
2021 Latest Caselaw 839 Tri

Citation : 2021 Latest Caselaw 839 Tri
Judgement Date : 3 September, 2021

Tripura High Court

Mr. Rajib Saha vs Mr. S. Ghosh on 3 September, 2021

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                           Crl. Rev. P. No. 05 of 2018
For Petitioner(s)     :      Mr. Rajib Saha, Advocate.
For Respondent(s):           Mr. S. Ghosh, Addl. Public Prosecutor.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                     ORDER

03/09/2021

Heard Mr. Rajib Saha, learned counsel appearing for the

petitioner.

Heard Mr. S. Ghosh, learned Additional Public Prosecutor

representing the State.

Judgment is reserved.

JUDGE

Dipankar

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