Mr. A. Bhowmik vs Mr. Pk Dhar
2021 Latest Caselaw 834 Tri

                           HIGH COURT OF TRIPURA
                                   AGARTALA
                                WP(C) 292/2021
                           Alognwith WP(C) 293/2021
                                WP(C) 294/2021
                                WP(C) 295/2021
                                WP(C) 296/2021
                                WP(C) 297/2021
                                WP(C) 298/2021
                                WP(C) 299/2021
                                WP(C) 300/2021
                                WP(C) 301/2021
                                WP(C) 302/2021
         For Petitioner(s)       :    Mr. A. Bhowmik, Advocate
         For Respondent(s)       :    Mr. PK Dhar, Sr GA

Mr. A. Dey , Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order 02/09/2021 Mr. A. Bhowmik, learned counsel for the petitioners referring to a judgment dated 16.03.2021 passed in WP(C) 139 of 2021 has submitted that the subject matter and disputes therein are squarely covered by the said judgment.

Mr. PK Dhar, learned senior GA assisted by Mr. A. Dey, learned counsel for the respondents has submitted that he needs some accommodation for verifying the records. Prayer stands allowed.

List the matters on 01.10.2021

JUDGE

Saikat