For vs For
2021 Latest Caselaw 296 Tri

Citation : 2021 Latest Caselaw 296 Tri
Judgement Date : 8 March, 2021

Tripura High Court

For vs For on 8 March, 2021

                                Page 1 of 1



                    HIGH COURT OF TRIPURA
                          AGARTALA
                          MAC APP No.31/2020

For Appellant(s) :        Ms. S. Acharhee, Advocate.
For Respondent(s):        Mr. K. C. Bhattacharjee, Advocate.
                          Mr. D. C. Saha, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                               ORDER

08/03/2021

Heard Ms. S. Acharjee, learned counsel appearing for the

claimant.

Heard Mr. K. C. Bhattacharjee, learned advocate appearing

for the respondent No.2, insurance company.

Judgment is reserved.

JUDGE

Dipankar

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