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Mr. Somik Deb vs Mr. M. Debbarma
2021 Latest Caselaw 287 Tri

Citation : 2021 Latest Caselaw 287 Tri
Judgement Date : 8 March, 2021

Tripura High Court
Mr. Somik Deb vs Mr. M. Debbarma on 8 March, 2021
                                   Page 1 of 1


                          HIGH COURT OF TRIPURA
                                 AGARTALA
                            W.P.(C) No.746 of 2019

     For Petitioner(s)       :    Mr. Somik Deb, Sr. Adv.

     For Respondent(s)       :    Mr. M. Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

08/03/2021

List this matter on 24.03.2021 when the counsel

appearing for the parties shall produce the judgment passed

by a Division Bench of this court in a batch of Review Petitions.

JUDGE

Moumita

 
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