For vs For
2021 Latest Caselaw 669 Tri

Citation : 2021 Latest Caselaw 669 Tri
Judgement Date : 5 July, 2021

Tripura High Court

For vs For on 5 July, 2021

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                        HIGH COURT OF TRIPURA
                              AGARTALA
               I.A. No.05/2021 in WP(C)(PIL) No.17/2019(DO)

For Applicant(s)                  : Mrs. Paramita Dhar, Advocate.
For Respondent(s)                 : None.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 05/07/2021 (Akil Kureshi, C.J.)

Considering the submissions made, the time for carrying out the

directions in the judgment dated 03.10.2019 is extended till 31.12.2021.

I.A. disposed of.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Pulak

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