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Present vs For The
2021 Latest Caselaw 73 Tri

Citation : 2021 Latest Caselaw 73 Tri
Judgement Date : 13 January, 2021

Tripura High Court
Present vs For The on 13 January, 2021
                               Page 1 of 1


                   HIGH COURT OF TRIPURA
                           AGARTALA
               IA NO 1 OF 2020 IN CRL A 20 OF 2020

Present:
    For the applicant (s)    : Mr. S. Debnath, Addl. P.P.

    For the respondent(s)    : Mrs. S. Chakraborty, Advocate.

HON'BLE MR.JUSTICE ARINDAM LODH

13.01.2021 Order

Heard Mr. S. Debnath, learned Addl. P.P. appearing for the applicant-State.

This is an application under Section 5 of the Limitation Act praying for condonation of delay of 292 days in preferring the connected appeal against the impugned judgment and order of acquittal dated 17.12.2019, passed in ST(Type-1) 12 of 2015.

Mrs. S. Chakraborty, learned counsel appears for the accused-respondent.

Delay being sufficiently explained stands condoned. The IA accordingly stands disposed of.

JUDGE

 
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