Mr. K. Nath vs Mr. B. Majumder
2021 Latest Caselaw 88 Tri

Citation : 2021 Latest Caselaw 88 Tri
Judgement Date : 1 February, 2021

Tripura High Court

Mr. K. Nath vs Mr. B. Majumder on 1 February, 2021

                          HIGH COURT OF TRIPURA
                                AGARTALA
                               CONT.CAS(C) 73 of 2020

For Petitioner (s)         :       Mr. K. Nath, Adv.
For Respondent(s)          :       Mr. B. Majumder, Asstt. S.G

HON'BLE MR. JUSTICE S. TALAPATRA Order 01.02.2021

Mr. K. Nath, learned counsel appearing for the petitioner has submitted that the judgment has been implemented by the respondents and therefore, he has the instruction to not press this petition.

Accordingly, this petition stands closed. The notice as issued by this court be recalled.

JUDGE

Sujay

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