Mr. P.K.Biswas vs Mr. R.Datta
2021 Latest Caselaw 191 Tri

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     Crl. Rev. P. No. 57 of 2018

                    For the Petitioner(s)     : Mr. P.K.Biswas, Sr. Adv.
                                                Mr. P.Majudmer, Adv.
                                                Ms. S.Debbarma, Adv.

                    For the Respondent(s) : Mr. R.Datta, PP


                          HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                 ORDER

17.02.2021

Heard Mr.P.K.Biswas, learned Sr. Advocate assisted by Mr.P.Majumder and Ms.S.Debbarma, learned advocate appearing for the petitioners.

Heard Mr. Ratan Datta, learned PP representing the State respondent.

The case is reserved for judgment.

JUDGE

Saikat Sarma, P.A