For vs Mr. Mangal Debbarma
2021 Latest Caselaw 1275 Tri

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                           HIGH COURT OF TRIPURA
                                 AGARTALA

                               W.A. No.147/2020
                                 Along with
                               W.A. No.80/2020
                               W.A. No.124/2020
                               W.A. No.149/2020
                               W.A. No.453/2020
                               W.A. No.461/2020

For Appellant(s)                 : Mr. Debalay Bhattacharjee, G.A.,
                                   Mr. Mangal Debbarma, Addl. G.A.,
                                   Mr. S. Saha, Advocate.
For Respondent(s)                : Mr. P. Roy Barman, Sr. Advocate,

Mr. H.K. Bhowmik, Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mrs. Riya Chakraborty, Advocate, Ms. S. Chisim, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order 18/12/2021 (Indrajit Mahanty, C.J.)

Hearing concluded.

Judgment reserved.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ

Pulak