For vs Mr. Anujit Dey
2021 Latest Caselaw 807 Tri

Citation : 2021 Latest Caselaw 807 Tri
Judgement Date : 27 August, 2021

Tripura High Court

For vs Mr. Anujit Dey on 27 August, 2021

                                  Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA
                    I.A. No.01/2021 in WP(C) No.03/2021

For Applicant(s)                 : Mrs. Sarama Deb, Advocate,
                                   Mr. Anujit Dey, Advocate.
For Respondent(s)                : Ms. A. Debbarma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI

Order

27/08/2021

This application is filed by the original respondents seeking

extension of time for complying with the directions of the Court contained

in the judgment dated 13.01.2021. As a last chance, time is extended up to

24.09.2021.

I.A. disposed of accordingly.

(AKIL KURESHI), CJ

Pulak

Download the LatestLaws.com Mobile App