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K. Bhoomaiah vs The State Of Telangana
2025 Latest Caselaw 5699 Tel

Citation : 2025 Latest Caselaw 5699 Tel
Judgement Date : 26 September, 2025

Telangana High Court

K. Bhoomaiah vs The State Of Telangana on 26 September, 2025

        THE HON'BLE SRI JUSTICE PULLA KARTHIK

             WRIT PETITION No.29772 OF 2025

ORDER:

Aggrieved by the action of the respondents in not regularizing

the petitioner's services retrospectively on competition of five years

in terms of G.O.Ms.No.212, Finance & Planning (FW.PC.III)

Department, dated 22.04.1994, the present Writ Petition is filed.

2. Heard Sri A.Malhar Rao, learned counsel for the petitioner;

learned Government Pleader for Services-III for the respondents.

With their consent, this Writ Petition is taken up for disposal at the

admission stage itself.

3. Learned counsel for the petitioner submits that the lis in the

Writ Petition is squarely covered by the adjudication of this Court

in its order dated 21.03.2024 in W.P.No.7521 of 2024 and

requested this Court to pass similar order in the present Writ

Petition also. The same is not seriously disputed by learned

Government Pleader appearing for the respondents.

4. Having regard to the above submissions and for the reasons

alike in the order dated 21.03.2024 in W.P.No.7521 of 2024, the

Writ Petition is disposed of permitting the petitioner to submit a

representation to the respondents redressing his grievance within a PK,J Wp_29772_2025

period of one (1) week from the date of receipt of a copy of this

order. Upon receipt of such a representation, the respondents are

directed to consider the same, in the light of the judgment dated

01.02.2024, passed by a Division Bench of this Court in W.A.No.71

of 2024 and pass appropriate orders thereon, strictly in accordance

with law, as expeditiously as possible, preferably within a period of

six (06) weeks therefrom and communicate a copy of the same to

the petitioner.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

____________________ PULLA KARTHIK, J

Date : 26.09.2025.

Note : Issue C.C. in one (1) week.

B/o.TMK PK,J Wp_29772_2025

THE HON'BLE SRI JUSTICE PULLA KARTHIK

WRIT PETITION No.29772 OF 2025

Date : 26.09.2025.

Note : Issue C.C. in one (1) week.

B/o.TMK

 
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