B.V.V.J. Narsimha Rao, Krishna Dist And ... vs P Baliram, Osmanabad And 3 Others
2025 Latest Caselaw 46 Tel

Telangana High Court

B.V.V.J. Narsimha Rao, Krishna Dist And ... vs P Baliram, Osmanabad And 3 Others on 1 May, 2025

         THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA
                             AND
          THE HON'BLE JUSTICE B.R.MADHUSUDHAN RAO

                            MACMA.NO. 2811 OF 2016

Mr.Kondadi Ajay Kumar, learned counsel appearing for respondent No.4.


JUDGMENT:

(Per Hon'ble Justice Moushumi Bhattacharya)

No one appears for the appellants.

2. The order dated 18.02.2025 records that the appellants were not

represented and that counsel for the appellants sought for adjournment

from 26.11.2024. The order further records that counsel for the

appellants sought for adjournment even on that date i.e., 18.02.2025.

3. Since the appellants continued to be unrepresented,

MACMA.No.2811 of 2016 is dismissed for default.

4. All connected applications are disposed of. Interim orders, if any, to

the advantage of the appellants shall stand vacated. There shall be no

order as to costs.

_________________________________ MOUSHUMI BHATTACHARYA, J

_____________________________ B.R.MADHUSUDHAN RAO, J Date: 01.05.2025 Dua THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA AND THE HON'BLE JUSTICE B.R.MADHUSUDHAN RAO

MACMA.NO. 2811 OF 2016

01.05.2025

Dua