Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Smt.K.Jyothi vs P.Lekha Manogna
2025 Latest Caselaw 3150 Tel

Citation : 2025 Latest Caselaw 3150 Tel
Judgement Date : 17 March, 2025

Telangana High Court

       THE HONOURABLE DR.JUSTICE G.RADHA RANI

             CITY CIVIL COURT APPEAL No.4 of 2011

JUDGMENT:

This appeal is filed by the appellants aggrieved by the decree and

judgment dated 25.10.2010 in O.S.No.2103 of 2008 on the file of the learned

VIII Additional Senior Civil Judge, City Civil Court, Hyderabad.

2. When the matter came up for hearing, learned counsel for the

appellant reported that no instructions are received from their clients, hence, this

appeal is dismissed for non-prosecution. No order as to costs.

As a sequel, miscellaneous applications pending in this petition

if any, shall stand closed.

____________________ Dr. G.RADHA RANI, J Date: 17.03.2025 mnv

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs