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Chittimodu Narasimha Rao vs Jalabara Thirapathaiah
2025 Latest Caselaw 2918 Tel

Citation : 2025 Latest Caselaw 2918 Tel
Judgement Date : 7 March, 2025

Telangana High Court

Chittimodu Narasimha Rao vs Jalabara Thirapathaiah on 7 March, 2025

    HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY


               SECOND APPEAL NO.536 of 2024

JUDGMENT:

Learned counsel for the appellant seeks permission of the

Court to withdraw the appeal.

Permission is accorded and Second Appeal is dismissed as

withdrawn. There shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________________ LAXMI NARAYANA ALISHETTY, J

Date: 07.03.2025 kkm

 
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