Syed Fazil vs Surender Pershad Died And 2 Others
2025 Latest Caselaw 4302 Tel

Telangana High Court

Syed Fazil vs Surender Pershad Died And 2 Others on 26 June, 2025

Author: G.Radha Rani

Bench: G.Radha Rani

   THE HONOURABLE DR.JUSTICE G.RADHA RANI

       CITY CIVIL COURT APPEAL No.142 of 2002
JUDGMENT:

This appeal is filed by the appellant aggrieved by the judgment and

decree dated 19.04.2002 in O.S.No.1593 of 1995 on the file of the V

Senior Civil Judge, City Civil Court, Hyderabad.

2. No representation by learned counsel for the appellant.

3. When the matter came up for hearing on 10.06.2025, there

was no representation by the learned counsel for the appellant.

Accordingly, the matter was directed to be posted to 23.06.2025 under the

caption 'for dismissal.' Today also, when the matter is taken up for

hearing, there is no representation by the learned counsel for the

appellant. As such, it is considered fit to dismiss the appeal for non-

prosecution.

4. Accordingly, the City Civil Court Appeal is dismissed for

non-prosecution. No order as to costs.

As a sequel, miscellaneous applications pending in this appeal if

any, shall stand closed.

____________________ Dr. G.RADHA RANI, J Date: 26.06.2025 dsv.

THE HONOURABLE DR.JUSTICE G.RADHA RANI

CITY CIVIL COURT APPEAL No.142 of 2002 Date: 26.06.2025

dsv.