Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Bayya Satish Kumar vs Smt. Perla Bijaya
2025 Latest Caselaw 4188 Tel

Citation : 2025 Latest Caselaw 4188 Tel
Judgement Date : 23 June, 2025

Telangana High Court

         HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

                       M.A.C.M.A.No.1462 of 2024

JUDGMENT:

No representation on behalf of the appellant, despite matter

being listed under the caption "For Dismissal". Docket proceedings

indicate that there is no representation on behalf of the appellant on

the past three occasions and it appears that appellant is not

interested to pursue the matter. Therefore, this Court has no option

except to dismiss the appeal for default.

2. Accordingly, this appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand closed.

___________________________________ LAXMI NARAYANA ALISHETTY, J Date:23.06.2025 Bw

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs