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Meera Bai And Another vs Sabavath Jagna And Another
2025 Latest Caselaw 4187 Tel

Citation : 2025 Latest Caselaw 4187 Tel
Judgement Date : 23 June, 2025

Telangana High Court

      THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI

         CIVIL MISCELLANEOUS APPEAL No.527 of 2014

JUDGMENT:

None appears for appellant, inspite of matter being

posted under the caption 'for dismissal'.

2. On 13.06.2025, the matter was posted under the

caption 'for dismissal'. As a last opportunity, today the

matter was posted under the same caption, there is no

appearance on behalf of appellant.

3. In view of the same, the Civil Miscellaneous Appeal is

dismissed for Non-Prosecution. There shall be no order as

to costs.

Miscellaneous applications pending, if any, shall

stand closed.

____________________________ ANIL KUMAR JUKANTI, J

Date: 23.06.2025 Plp

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