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The Telangana State Road Transport ... vs Mohammad Jameela Begum
2025 Latest Caselaw 3827 Tel

Citation : 2025 Latest Caselaw 3827 Tel
Judgement Date : 11 June, 2025

Telangana High Court

The Telangana State Road Transport ... vs Mohammad Jameela Begum on 11 June, 2025

Author: Nagesh Bheemapaka

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

                M.A.C.M.A.No.3305 of 2018
JUDGMENT:

This Appeal is preferred by the appellant/respondent

challenging the order dated 17.05.2018 passed by the

Motor Accident Claims Tribunal-cum-II Additional District

Judge, Ranga Reddy District at L.B.Nagar, in MVOP No.54

of 2015.

2. The matter was referred to the Lok-Adalat,

whereupon an Award dated 08.03.2025 was passed. A copy

of the Award is placed on record.

3. In that view of the matter, this Appeal is disposed of

in terms of the Award dated 08.03.2025 passed in the Lok-

Adalat. No costs. Pending miscellaneous applications, if

any, shall stand closed.

___________________________________ JUSTICE NAGESH BHEEMAPAKA Date: 11.06.2025 smk

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