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M/S.Sri Balaji Trading Company vs The Commissioner Of Income Taxv
2025 Latest Caselaw 864 Tel

Citation : 2025 Latest Caselaw 864 Tel
Judgement Date : 6 January, 2025

Telangana High Court

M/S.Sri Balaji Trading Company vs The Commissioner Of Income Taxv on 6 January, 2025

          THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                                            AND
               THE HON'BLE SRI JUSTICE J.SREENIVAS RAO
                                 I.T.T.A.No.177 of 2008
JUDGMENT:

(Per the Hon'ble the Chief Justice Alok Aradhe)

Ms. K.Neeraja, learned counsel representing

Mr. K.K.Viswanatham, learned counsel for the

appellant/assessee, submits that she has no instructions to

argue the matter.

The appeal is, therefore, dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

___________________ J.SREENIVAS RAO, J Date: 06.01.2025 LUR

 
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