Punjab National Bank, Saifabad Branch, vs The Development Cooperative Bank ...
2025 Latest Caselaw 1552 Tel

Telangana High Court

Punjab National Bank, Saifabad Branch, vs The Development Cooperative Bank ... on 30 January, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                      AND
  THE HON'BLE SMT. JUSTICE TIRUMALA DEVI EADA
                      C.C.C.A.No.79 OF 2005

JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

On 09.01.2025, as none appeared for the appellant, this

Court directed to list the matter today i.e. 30.01.2025, under the

caption 'for dismissal'. Today also, there is no representation on

behalf of the appellant, despite listing the matter under the

caption 'for dismissal'. Therefore, this Court has no other option

except to dismiss the appeal for default or non-prosecution.

2. Accordingly, the appeal is dismissed for default. There

shall be no order as to costs.

Miscellaneous Applications, if any, pending in this appeal

shall stand closed.

________________________________ ABHINAND KUMAR SHAVILI, J

__________________________ TIRUMALA DEVI EADA, J Date: 30.01.2025.

MD