The Icici Lombard General Insurance ... vs Panda Ayta
2025 Latest Caselaw 1496 Tel

Telangana High Court

The Icici Lombard General Insurance ... vs Panda Ayta on 29 January, 2025

     HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

                   M.A.C.M.A.No.975 of 2024

JUDGMENT:

It is represented that the matter has been referred to the

Lok Adalat and after due deliberations, the Lok Adalat passed

an award on 14.12.2024 as per the terms agreed upon by the

parties. The original award dated 14.12.2024 is filed before this

Court and the same is taken on record.

2. Accordingly, this appeal is disposed of in terms of the

award dated 14.12.2024 by the Lok Adalat.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________________ LAXMI NARAYANA ALISHETTY, J

Date: 29.01.2025 Bw

LNA, J M.A.C.M.A.No.975 of 2024

HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

M.A.C.M.A.No.975 of 2024

29.01.2025

Bw