Osmania University vs Dr. Chinnisrinivas Reddy
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Telangana High Court

Osmania University vs Dr. Chinnisrinivas Reddy on 2 December, 2025

    IN THE HIGH COURT FOR THE STATE OF TELANGANA
                      AT HYDERABAD


THE HON'BLE THE CHIEF JUSTICE SRI APARESH KUMAR SINGH
                            AND
         THE HON'BLE SRI JUSTICE G.M.MOHIUDDIN


            WRIT APPEAL No.1368 of 2025

                   Dated: 02.12.2025


Between:
Osmania University,
Represented by its Registrar
Prof. G.Naresh Reddy, S/o. Sri G.Bhoomaiah,
Osmania University, Hyderabad - 500 007.

                                                Appellant

                            and
Dr. Chinni Srinivas Reddy
and six others.
                                           ...Respondents


JUDGMENT:

Sri Malipeddi Srinivas Reddy, learned Standing

Counsel for Osmania University, appears for the appellant.

Learned counsel Ms. K.Udaya Sri, representing

learned counsel Sri Sai Prasen Gundavaram, appears for

respondents No.1 to 5/writ petitioners.

Sri Santhapur Satyanarayana Rao, learned

Government Pleader for Services-I, appears for respondents

No.6 and 7.

2. Pursuant to the impugned judgment dated

30.04.2025 passed in W.P.No.27590 of 2022, a speaking

order, dated 23.10.2025, has been passed rejecting the

claim of respondents No.1 to 5/writ petitioners for

regularisation.

3. Learned counsel for respondents No.1 to 5/writ

petitioners, therefore, submits that the writ appeal has

been rendered infructuous and respondents No.1 to 5/writ

petitioners are contemplating to challenge the speaking

order in an independent proceedings.

4. Learned Government Pleader for respondents No.6

and 7 has also produced a copy of the speaking order

dated 23.10.2025 rejecting the claim of respondents No.1

to 5/writ petitioners.

5. In that view of the matter, the instant writ appeal is

disposed of as infructuous. There shall be no order as to

costs.

Miscellaneous applications pending, if any, shall

stand closed.

______________________________________ APARESH KUMAR SINGH, CJ

______________________________________ G.M.MOHIUDDIN, J

02.12.2025 vs