G. Ramesh vs Smt. G. Aruna
2025 Latest Caselaw 3633 Tel

Telangana High Court

G. Ramesh vs Smt. G. Aruna on 21 August, 2025

          THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA
                              AND
            THE HON'BLE JUSTICE GADI PRAVEEN KUMAR

                             C.M.A.NO.1015 OF 2010



JUDGMENT:

(Per Hon'ble Justice Moushumi Bhattacharya)

1. No one appears for the appellant.

2. C.M.A.No.1015 of 2010 is accordingly dismissed for default. All

connected applications shall stand closed. Interim orders, if any, shall

stand vacated. There shall be no order as to costs.

____________________________________ MOUSHUMI BHATTACHARYA, J

____________________________ GADI PRAVEEN KUMAR, J DATE: 21.08.2025 SRK/VA THE HON'BLE JUSTICE MOUSHUMI BHATTACHARYA AND THE HON'BLE JUSTICE GADI PRAVEEN KUMAR

C.M.A.NO.1015 OF 2010

DATE: 21.08.2025 SRK/VA