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Chamakura Prabhakar Reddy vs B.Satyanarayana
2025 Latest Caselaw 5136 Tel

Citation : 2025 Latest Caselaw 5136 Tel
Judgement Date : 28 April, 2025

Telangana High Court

Chamakura Prabhakar Reddy vs B.Satyanarayana on 28 April, 2025

Author: P. Sree Sudha
Bench: P.Sree Sudha
     THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

                  M.A.C.M.A No. 1782 of 2009

JUDGMENT:

On 24.04.2025, as there was no representation for the

appellant, the matter was directed to be listed under the

caption 'for dismissal'. Even today also there is no

representation for the appellant. It seems that appellant did

not evince any interest to pursue the litigation. No purpose

would be served in continuing the appeal.

2. In the result, this MACMA is dismissed for non-

prosecution. No costs.

Miscellaneous petitions pending, if any, shall stand

closed.

_____________________ P. SREE SUDHA, J

Date: 28.04.2025 CHS

THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

M.A.C.M.A No. 1782 of 2009

DATE: 28.04.2025

CHS

 
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