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Mamidipally Vinod And 11 Others vs The State Of Telangana And Another
2025 Latest Caselaw 5034 Tel

Citation : 2025 Latest Caselaw 5034 Tel
Judgement Date : 23 April, 2025

Telangana High Court

Mamidipally Vinod And 11 Others vs The State Of Telangana And Another on 23 April, 2025

     THE HONOURABLE SRI JUSTICE K.SURENDER

                 Crl.P. No.2716 OF 2021

O R D E R:

1. When the matter is taken up for hearing, learned

Assistant Public Prosecutor on instructions submits that

the case in the Court is posted for delivering judgment.

2. Recording the submission made by the learned

Assistant Public Prosecutor, the Criminal Petition is

disposed of.

3. Miscellaneous Petitions, pending if any, shall stand

closed.

__________________ K.SURENDER, J Date: 23.04.2025 dv THE HON'BLE SRI JUSTICE K.SURENDER

Crl.P.No.2716 OF 2021

Dt. 23.04.2025

dv

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