Citation : 2025 Latest Caselaw 4872 Tel
Judgement Date : 16 April, 2025
THE HONOURABLE SMT. JUSTICE P.SREE SUDHA
M.A.C.M.A No. 803 of 2009
JUDGMENT:
On 02.04.2025, as there was no representation for the
appellants, the matter was directed to be listed under the
caption 'for dismissal'. Even today also there is no
representation for the appellants. It seems that appellants did
not evince any interest to pursue the litigation. No purpose
would be served in continuing the appeal.
2. In the result, this MACMA is dismissed for non-
prosecution. No costs.
Miscellaneous petitions pending, if any, shall stand
closed.
_____________________ P. SREE SUDHA, J
Date: 16.04.2025 CHS
THE HONOURABLE SMT. JUSTICE P.SREE SUDHA
M.A.C.M.A No. 803 of 2009
DATE: 16.04.2025
CHS
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