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Agarwal Mills Kotwal vs M/S A.P. Foods
2025 Latest Caselaw 4660 Tel

Citation : 2025 Latest Caselaw 4660 Tel
Judgement Date : 8 April, 2025

Telangana High Court

Agarwal Mills Kotwal vs M/S A.P. Foods on 8 April, 2025

Author: G.Radha Rani
Bench: G.Radha Rani
       THE HONOURABLE Dr. JUSTICE G.RADHA RANI

                           C.C.C.A.No.72 of 1998

JUDGMENT:

[[[

No representation by the learned counsel for the appellant, though the

matter is posted under the caption "for dismissal"

2. Considering that the appeal is of the year 1998 and no records are

available with the Registry and no one is appearing for the appellant and not

co-operating for reconstruction of the file, it is considered fit to close this

appeal.

3. Accordingly, this C.C.C.A. is closed. No order as to costs.

As a sequel, miscellaneous applications pending in this appeal, if any,

shall stand closed.

____________________ Dr. G.RADHA RANI, J Date:-08th April, 2025 Nsk

 
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