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The New India Assurance Company Ltd. And ... vs Podumu , Rayala Flory Elizabeth And 4 ...
2024 Latest Caselaw 4312 Tel

Citation : 2024 Latest Caselaw 4312 Tel
Judgement Date : 5 November, 2024

Telangana High Court

The New India Assurance Company Ltd. And ... vs Podumu , Rayala Flory Elizabeth And 4 ... on 5 November, 2024

        THE HONOURABLE SRI JUSTICE SUJOY PAUL
                          AND
 THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO



                     M.A.C.M.A. No. 3301 of 2019

JUDGMENT:

The dispute in this Appeal has been settled in the Lok Adalat on

28.09.2024 held by the High Court Legal Services Committee.

2. Accordingly, this appeal is disposed of in terms of the said

Award rendered by the High Court Legal Services Committee. No

order as to costs.

3. As a sequel, miscellaneous petitions pending if any in this

M.A.C.M.A., shall stand closed.

_____________ Sujoy Paul, J

_______________________________ Namavarapu Rajeshwar Rao, J

05th November, 2024 Bdr

 
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