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The New India Assurance Co Ltd vs G Kalpana Rani And 3 Others
2024 Latest Caselaw 2412 Tel

Citation : 2024 Latest Caselaw 2412 Tel
Judgement Date : 26 June, 2024

Telangana High Court

The New India Assurance Co Ltd vs G Kalpana Rani And 3 Others on 26 June, 2024

       THE HONOURABLE SRI JUSTICE SUJOY PAUL
                         AND
THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO



                     M.A.C.M.A. No.695 of 2015

JUDGMENT:

The dispute in this Appeal has been settled in the Lok Adalat

on 08.06.2024 held by the High Court Legal Services Committee.

2. Accordingly, this appeal is disposed of in terms of the said

Award rendered by the High Court Legal Services Committee. No

order as to costs.

3. As a sequel, miscellaneous petitions pending if any in this

M.A.C.M.A., shall stand closed.

_____________ Sujoy Paul, J

_______________________________ Namavarapu Rajeshwar Rao, J

26th June, 2024 Myk/Tsr

 
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