Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vellore Venkat Rao Leeladhar vs M.Snehalatha
2024 Latest Caselaw 2161 Tel

Citation : 2024 Latest Caselaw 2161 Tel
Judgement Date : 7 June, 2024

Telangana High Court

Vellore Venkat Rao Leeladhar vs M.Snehalatha on 7 June, 2024

Bench: K.Lakshman, P.Sree Sudha

IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                    AT HYDERABAD
         FRIDAY THE TWENTY NINTH DAY OF APRIL
              TWO THOUSAND AND ELEVEN
                      :PRESENT:
         THEW HON'BLE SRI JUSTICE N.V. RAMANA
                         AND
       THE HON'BLE SRI JUSTICE: K. SURI APPARAO

                   F.C.A.Nos. 256 & 260 of 2011

Between:
Dr. Mohan Alexander S/o. late J. Rajan Alexander.
                                             Appellant/Respondent

                               AND
Malini Alexander W/o. Dr. Mohan Alexander, Occ : Business,
R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.
                                            Respondent/Petitioner.

FCA.No. 256 of 2011 :-
   Petition under Section 19 of Family Courts Act, against the
Judgment & Decree of the Court of the Judge, Family Court,
Hyderabad passed in OP. No. 957 of 2008, dated: 30-06-2010.
FCA.No. 260 of 2011 :-
   Petition under Section 19 of Family Courts Act, against the
Judgment & Decree of the Court of the Judge, Family Court,
Hyderabad passed in OP. No. 1161 of 2009, dated: 30-06-2010.

     These petitions coming on for hearing, upon perusing the Petition
and the grounds filed herein and upon hearing the arguments of Sri.
Silomkoti Siva Kumar, Advocate for the Petitioner in both petitions
and of Sri M.R. Harsha, Advocate for the Respondent in both
petitions, the Court made the following
ORDER:

"Heard both the counsel.

In view of the submissions made by the counsel on either side, elaborate re hearing is necessary. Hence list the appeal on 8.6.2011.

As agreed by both the counsel, the parties shall maintain status quo with regard to the properties."

ASSISTANT REGISTRAR //TRUE COPY//

for ASSISTANT REGISTRAR To

1.The Judge, Family Court, Hyderabad

2.Malini Alexander W/o. Dr. Mohan Alexander, Occ : Business, R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.(By RPAD)

3.Dr. Mohan Alexander S/o. late J. Rajan Alexander, Occ : Doctor, R/o. 8-2-401/C/13, Road No. 5, Banjara Hills, Hyderabad.(BY RPAD)

4.One CC to Sri. Silomkoti Siva Kumar, Advocate(OPUC)

5.One CC to Sri. M.R. Harsha, Advocate(OPUC)

6.Two Spare copies

TKK

HIGH COURT

NVR.J & KSAR.J

DATE: 29-4-2011

ORDER

FCA. NOS. 256 & 260 OF 2011

STATUS QUO DRAFTED BY TKK DT.02-05-2011.

HIGH COURT

NVR.J & KSAR.J

DATE: 29-4-2011

Note :- List the Appeals on 8.6.2011.

ORDER FCA. NOS. 256 & 260 OF 2011

STATUS QUO

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter