Telangana High Court
The New India Assurance Company Ltd. vs Smt. Chamanto Kanakeshwari on 23 January, 2024
Author: P.Sam Koshy
Bench: P.Sam Koshy, N.Tukaramji
THE HON'BLE SRI JUSTICE P. SAM KOSHY
AND
THE HON'BLE SRI JUSTICE N.TUKARAMJI
M.A.C.M.A.No.2526 of 2019
JUDGMENT:
(per Hon'ble Sri Justice P.SAM KOSHY)
The dispute in this Appeal has been settled in the Lok Adalat
on 30.12.2023 held by the High Court Legal Services Committee.
2. On due consideration of the same, we confirm the Award
dated 30.12.2023 passed by the Lok Adalat.
3. Accordingly, the appeal stands disposed of in terms of the
said Award rendered by the High Court Legal Services Committee.
No order as to costs.
As a sequel, miscellaneous petitions pending if any, shall
stand closed.
__________________ P. SAM KOSHY, J
___________________ N.TUKARAMJI, J Date: 23.01.2024 Pvt
