P.Anil Kumar vs Government Of Andhra Pradesh, Rep.By ...
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Telangana High Court

P.Anil Kumar vs Government Of Andhra Pradesh, Rep.By ... on 13 February, 2024

           IN THE HIGH COURT OF JUDICATURE, ANDHRA PRADESH
                             AT HYDERABAD

                          (Special Original Jurisdiction)



              TUESDAY, THE TWENTY FIFTH DAY OF OCTOBER
                       TWO THOUSAND AND FIVE



                                     PRESENT

       THE HON'BLE SRI BILAL NAZKI, THE ACTING CHIEF JUSTICE

                                  and
               THE HON'BLE SRI JUSTICE R.SUBHASH REDDY



                              W.P.M.P.No.24063 of 2005

                     and WRIT PETITION NO : 8293 of 2005



WPMP.No.24063 of 2005:



Between:



1.Mahesh Chandra Asthana

                                 ................................Petitioner/Proposed party



And



1.P.Anil Kumar and 8 others

                                     .............Respondents 1 to 5/Writ Petitioners

                                      ..... Respondents 6 to 9/Respondents 1 to 4

W.P.No.8293 of 2005:



Between:



1.P.Anil Kumar and 4 others.
                                                                         ..... PETITIONERS

AND



1     Government of Andhra Pradesh, rep. by Secretary,

Revenue and Land Acquisition Department, Secretariat,

Hyderabad, and 3 others.

                                                                    .....RESPONDENTS



COMMON ORDER:

(Per Hon'ble Sri Bilal Nazki, The Acting Chief Justice)

In view of the judgment passed by this Court in W.A.No.294 of 2005 and batch, dated 07-10-2005, this writ petition shall stand dismissed. Implead Petition has been filed, in which dispute relating to title is raised. Said application is also dismissed, as the matter of title would have to be decided by the Authorities under the Land Acquisition Act. No costs.

---------------------------------

(Bilal Nazki, A.C.J)

25th October, 2005

---------------------------------

(R.Subhash Reddy, J)

LUR