Citation : 2024 Latest Caselaw 511 Tel
Judgement Date : 6 February, 2024
HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY
M.A.C.M.A.No.622 of 2023
JUDGMENT:
Learned counsel appearing for the appellant reported that
the matter has been referred to the Lok Adalat constituted by
the High Court Legal Services Committee, Hyderabad, for
settlement. After due deliberations, the Lok Adalat passed an
award on 30.12.2023 as per the terms agreed upon by the
parties. The original award dated 30.12.2023 is filed before this
Court and the same is taken on record.
2. Accordingly, this appeal is disposed of in terms of the
award dated 30.12.2023 by the Lok Adalat.
Pending miscellaneous applications, if any, shall stand
closed.
___________________________________ LAXMI NARAYANA ALISHETTY, J
Date: 06.02.2024 Dua
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