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Shriram General Insurance Company Ltd vs Chiluveru Parvatalu Yadav
2024 Latest Caselaw 507 Tel

Citation : 2024 Latest Caselaw 507 Tel
Judgement Date : 6 February, 2024

Telangana High Court

     HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

                   M.A.C.M.A.No.721 of 2022

JUDGMENT:

Learned Standing Counsel appearing for the appellant

reported that the matter has been referred to the Lok Adalat

constituted by the High Court Legal Services Committee,

Hyderabad, for settlement. After due deliberations, the Lok

Adalat passed an award on 30.12.2023 as per the terms agreed

upon by the parties. The original award dated 30.12.2023 is

filed before this Court and the same is taken on record.

2. Accordingly, this appeal is disposed of in terms of the

award dated 30.12.2023 by the Lok Adalat.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________________ LAXMI NARAYANA ALISHETTY, J

Date: 06.02.2024 Dua

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