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Sheri Chittaranjan vs P .L .V.Prasad
2023 Latest Caselaw 2798 Tel

Citation : 2023 Latest Caselaw 2798 Tel
Judgement Date : 27 September, 2023

Telangana High Court

Sheri Chittaranjan vs P .L .V.Prasad on 27 September, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    C.C.C.A NO.462 OF 2018


JUDGMENT :

Learned counsel for the appellant seeks permission

of this Court to withdraw this appeal stating that the matter

has been settled between the parties outside the Court and to

that effect a memo dated 02.09.2023 has been filed before the

Registry.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 27.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

C.C.C.A NO.462 OF 2018

DATED 27.09.2023

YNK

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