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Syed Shah Haqul Haq Quadri Hyd vs Abdul Kareem Khan Hydand23 Ors
2023 Latest Caselaw 2793 Tel

Citation : 2023 Latest Caselaw 2793 Tel
Judgement Date : 27 September, 2023

Telangana High Court

Syed Shah Haqul Haq Quadri Hyd vs Abdul Kareem Khan Hydand23 Ors on 27 September, 2023

Bench: M.Laxman

            THE HON'BLE SRI JUSTICE M. LAXMAN

                 SECOND APPEAL NO.513 OF 2002

JUDGMENT:

1. On 19.09.2023 there was no representation from the

appellant and the matter is posted to 26.09.2023 under the

caption for dismissal. Inspite of the matter is listed under the

caption for dismissal; today also there is no representation from

the appellant.

2. The appeal pertains to the year 2002 and the appellant IS

not evincing any interest in prosecuting the case.

3. Accordingly, Second Appeal is dismissed for non-

prosecution. No costs. Miscellaneous petitions, pending if any,

shall stand closed.

_______________ M.LAXMAN, J Date: 27.09.2023.

pld

THE HON'BLE SRI JUSTICE M. LAXMAN

SECOND APPEAL NO.513 OF 2002

Date: 27.09.2023

pld

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