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G Prasha Goud, Nizamabad Dist vs Mohd Ilyas, Nizamabad Dist And ...
2023 Latest Caselaw 2789 Tel

Citation : 2023 Latest Caselaw 2789 Tel
Judgement Date : 27 September, 2023

Telangana High Court

G Prasha Goud, Nizamabad Dist vs Mohd Ilyas, Nizamabad Dist And ... on 27 September, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


     CIVIL MISCELLANEOUS APPEAL No. 544 OF 2017


JUDGMENT:

Learned Standing Counsel for the appellant seeks

permission of this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly

dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

27.09.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

CIVIL MISCELLANEOUS APPEAL No. 544 OF 2017

Dated: 27.09.2023

gms

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