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Mali Janaki Bai And 2 Others vs M.Hanuman Singh And Others
2023 Latest Caselaw 2757 Tel

Citation : 2023 Latest Caselaw 2757 Tel
Judgement Date : 26 September, 2023

Telangana High Court
Mali Janaki Bai And 2 Others vs M.Hanuman Singh And Others on 26 September, 2023
Bench: M.Laxman
              THE HON'BLE SRI JUSTICE M.LAXMAN

                 SECOND APPEAL No.1095 OF 2001


JUDGMENT:

1. Learned counsel on record appeared to have died and one

Mr.Kiran Reddy, learned counsel, who is from the office of the

advocate on record, reported that parties seems to have died and

there is no response from the appellants.

2. Recording the same, this Second Appeal is dismissed. No

costs. Miscellaneous petitions pending, if any, shall stand closed.

______________________ JUSTICE M.LAXMAN 26.09.2023 Dua

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL No.1095 OF 2001

26.09.2023 Dua

 
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