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M/S Nataraj Borwell Services vs Drill Techs, And Another
2023 Latest Caselaw 2751 Tel

Citation : 2023 Latest Caselaw 2751 Tel
Judgement Date : 26 September, 2023

Telangana High Court
M/S Nataraj Borwell Services vs Drill Techs, And Another on 26 September, 2023
Bench: K. Sarath
       THE HONOURABLE SRI JUSTICE K.SARATH

                   CCCA No.216 OF 2002

JUDGMENT:

1. On 05.09.2023 when the matter was called, there

was no representation for the appellant and, therefore, the

matter was directed to be listed today under the caption

"for Dismissal". Even today, when the matter is called,

there is no representation. It seems that appellant is not

interested to prosecute this case.

2. Accordingly, the CCCA is dismissed for

Non-prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 26.09.2023 trr

 
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