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Masika Manjula Rani, Warangal And ... vs Masika Devadas, Warangal And ...
2023 Latest Caselaw 2748 Tel

Citation : 2023 Latest Caselaw 2748 Tel
Judgement Date : 26 September, 2023

Telangana High Court
Masika Manjula Rani, Warangal And ... vs Masika Devadas, Warangal And ... on 26 September, 2023
Bench: P.Sree Sudha
     THE HONOURABLE SMT JUSTICE P. SREE SUDHA

                  APPEAL SUIT NO. 443 OF 2008

JUDGMENT:

Appellants/Plaintiffs have filed O.S.No.199 of 1998 on the file

of Senior Civil Judge, Warangal for Partition and the same was

dismissed, against which the plaintiffs therein preferred the present

Appeal Suit before this Court.

2. A perusal of the docket proceedings shows that the learned

counsel for the appellants is no more and accordingly, notice was

issued to the appellants and the same was returned with an

endorsement "addressee not found and send back to the sender".

No purpose would be served in continuing the Appeal Suit.

3. Accordingly, the Appeal Suit is dismissed. No order as to

costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________ P. SREE SUDHA, J Date: 26.09.2023 Chs

THE HONOURABLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT NO. 443 OF 2008

26.09.2023

Chs

 
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