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Uradi Savithri vs Saraswathi Kids School
2023 Latest Caselaw 2638 Tel

Citation : 2023 Latest Caselaw 2638 Tel
Judgement Date : 22 September, 2023

Telangana High Court

Uradi Savithri vs Saraswathi Kids School on 22 September, 2023

Bench: Sambasivarao Naidu

 HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

              M.A.C.M.A. NO. 47 OF 2020

JUDGMENT:

Mr. Amrutha Sanjeeva, learned counsel for

appellants/claimants, who appeared Online wanted to

withdraw the appeal stating that there are no further

grounds for enhancement of compensation.

2. Considering his request, permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall

stand closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU

22.09.2023 Skj HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

M.A.C.M.A. NO. 47 OF 2020

22.09.2023

Skj

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