Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Dr.G.Vivekananda Reddy vs Hyderabad Dental Hospital
2023 Latest Caselaw 2598 Tel

Citation : 2023 Latest Caselaw 2598 Tel
Judgement Date : 21 September, 2023

Telangana High Court

Dr.G.Vivekananda Reddy vs Hyderabad Dental Hospital on 21 September, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.270 of 2003

JUDGMENT:

When the matter came up for hearing on 31.08.2023

there was no representation for the appellant, therefore the

matter was directed to be listed today under the caption

'for dismissal". In spite of it, today also there is no

representation for the appellant. Therefore, this Court has

no option except to dismiss the appeal for non-

prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

_____________________ JUSTICE K.SARATH Date:21.09.2023

sj

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs