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Mrs.Padma Venkatesh vs M/S.Goodwill Investments
2023 Latest Caselaw 2594 Tel

Citation : 2023 Latest Caselaw 2594 Tel
Judgement Date : 21 September, 2023

Telangana High Court
Mrs.Padma Venkatesh vs M/S.Goodwill Investments on 21 September, 2023
Bench: K. Sarath
       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.317 of 2003

JUDGMENT:

When the matter came up for hearing on 06.09.2023

there was no representation for the appellant, therefore the

matter was directed to be listed on 20.09.2023 under the

caption 'for dismissal". In spite of it, today also there is no

representation for the appellant. Therefore, this Court has

no option except to dismiss the appeal for non-

prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

_____________________ JUSTICE K.SARATH Date:21.09.2023

sj

 
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