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Karre Ganesh And 6 Others vs Smt Fathima Begum And 7 Others
2023 Latest Caselaw 2588 Tel

Citation : 2023 Latest Caselaw 2588 Tel
Judgement Date : 21 September, 2023

Telangana High Court
Karre Ganesh And 6 Others vs Smt Fathima Begum And 7 Others on 21 September, 2023
Bench: Abhinand Kumar Shavili, Anil Kumar Jukanti
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  HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

AND HON'BLE SRI JUSTICE ANIL KUMAR JUKANTI

C.M.A.No.1000 OF 2013 JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel appearing for the appellants seeks

permission of this Court to withdraw the appeal.

Permission as sought for is accorded.

Accordingly, the Civil Miscellaneous Appeal is

dismissed as withdrawn. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

________________________________ JUSTICE ABHINAND KUMAR SHAVILI

________________________________ JUSTICE ANIL KUMAR JUKANTI Date:21.09.2023 rkk

 
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